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SC Reduces Tamil Nadu's Share to 177.25 TMC, Karnataka Gets Extra 14.75 TMC - (16 Feb 2018)

Supreme Court, while stating that no state can claim ownership of a river, has said that Karnataka will get additional 14.75 TMC of cauvery water, while Tamil Nadu will now get 177.25 instead of 192 TMC water.

Tags : SUPREME COURT   CAUVERY WATER  

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