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NGT Orders Govt. to Form Specialised Cell on Forest Cover - (13 Oct 2015)

National Green Tribunal (NGT) has ordered Government to set up a specialised cell in Forest Department to undertake tree or plant translocation and suggested setting up of a Geo Information System (GIS) Cell in Rajasthan for monitoring of forest cover alongside roads.

Tags : NATIONAL GREEN TRIBUNAL (NGT)   GOVERNMENT  

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