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Mahatma Gandhi's Memorial Akin to Place of Worship: Delhi High Court - (16 Feb 2018)

Delhi High Court has said that a place of worship cannot be kept in an "unhygienic" and "deplorable" manner, and has observed that Mahatma Gandhi's memorial at Rajghat in the national capital was akin to such a place.

Tags : DELHI HIGH COURT   RAJGHAT  

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