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Supreme Court: Decide on Appeal in Jindal University Rape Case in Five Months - (16 Feb 2018)

Supreme Court has asked the Punjab and Haryana High Court to decide on the appeals filed by the three accused in the Jindal University gang-rape case within the next five months, even as it clarified that two of the three accused would continue to stay in jail.

Tags : SUPREME COURT   RAPE  

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