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Cauvery Water Dispute Verdict LIVE: Over 15,000 Security Personnel Deployed in Bengaluru - (16 Feb 2018)

The Supreme Court is all set to give its final verdict on Friday on the two-decades-long Cauvery river water sharing dispute. A three-judge bench headed by Chief Justice of India Dipak Misra will give its order on Karnataka’s Special Leave Petition (SLP) against the Cauvery Water Disputes Tribunal’s grant of a water-sharing formula between Karnataka, Tamil Nadu, Kerala and Puducherry.

Tags : COURT   SUPREME COURT  

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