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Supreme Court Likely to Pronounce Cauvery Verdict Tomorrow - (15 Feb 2018)

A bench comprising Chief Justice Dipak Misra and Justices A M Khanwilkar and D Y Chandrachud had on September 20 last year reserved the verdict on the appeals filed by Karnataka, Tamil Nadu and Kerala against the 2007 award of the Cauvery Water Dispute Tribunal (CWDT) on sharing of water.

Tags : COURT   SUPREME COURT  

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