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NGT Issues Bailable Warrants against Builders - (13 Oct 2015)

National Green Tribunal (NGT) has issued bailable warrants against seven builders for not responding to notices by Agra Municipal Corp and asked them to file documents before NGT to prove they were not releasing untreated sewage into river Yamuna.

Tags : NATIONAL GREEN TRIBUNAL (NGT)   AGRA MUNICIPAL CORP  

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