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'You Value a Rape at Rs 6500? Are You Doing Charity?': SC Asks Madhya Pradesh - (15 Feb 2018)

The apex court said it was shocking that Madhya Pradesh, which was among the states which had received maximum funds from the Centre under the Nirbhaya fund scheme, was disbursing Rs 6,000-6,500 to each rape victim.

Tags : COURT   SC  

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