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Five Accused Behind Terrorist's Escape from SMHS Hospital in NIA Custody - (15 Feb 2018)

The NIA spokesman said the court of Chief Judicial Magistrate in Srinagar granted a two-day transit remand of the five accused who had been nabbed by the police on February 8, two days after the escape of 22-year-old Jhatt alias Abu Hanzalla from the busy hospital in the city.

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