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Explain Giving Cabinet Rank to Advisers: Hyderabad High Court - (15 Feb 2018)

Hyderabad High Court has asked Telangana government to spell out its stand on its action of conferring the Cabinet rank status to advisors, special representatives of the government and cha-irmen of various government corporations, by March 14.

Tags : HYDERABAD HIGH COURT   CABINET RANK  

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