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Delhi High Court Seeks UGC, DU Response On Contempt Plea - (15 Feb 2018)

Delhi High Court has sought responses from UGC and Delhi University on a plea seeking contempt action against them for allegedly not complying with its decision to appoint an 'ombudsman' in all varsities for redressal of students' grievances.

Tags : DELHI HIGH COURT   UGC   DELHI UNIVERSITY  

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