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Gurdwaras Feel the GST Pinch in Serving Free Langars - (14 Feb 2018)

The cash-rich Shiromani Gurdwara Parbandhak Committee (SGPC), which manages gurdwaras, or Sikh shrines, across Punjab, Haryana and Himachal Pradesh, has claimed that the Goods and Services Tax (GST) is putting an extra burden on its finances in running the free food service.

Tags : GST  

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