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Gorakhpur Child Deaths: Allahabad High Court Dismisses Oxygen Supplier's Bail Plea - (14 Feb 2018)

More than 60 children, mostly infants, had died at the BRD Medical College and Hospital in Gorakhpur within a week in August, 2017. There were allegations that the deaths occurred due to a disruption in oxygen supply over unpaid bills to the vendor.

Tags : COURT   HIGH COURT  

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