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Delhi HC to Indigo, Spicejet: Shift Operations from T-1 to T-2 at Delhi's IGI - (13 Feb 2018)

Delhi High Court has upheld its single judge order accepting Delhi International Airport Ltd’s (DIAL) decision to partially shift Indigo and SpiceJet operations from Indira Gandhi International Airport’s Terminal-1 (T-1) to Terminal-2 (T-2).

Tags : DELHI HIGH COURT   INDIGO   SPICEJET  

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