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RBI Withdraws CDR, SDR, S4A, JLF Schemes to Restructure Bad Loans - (13 Feb 2018)

Reserve Bank of India has scrapped Corporate Debt Restructuring, Sustainable Structuring of Stressed Assets, Strategic Debt Restructuring, & Flexible Structuring of Existing Long Term Project Loans programmes prevalent among banks to restructure defaulted loans.

Tags : RESERVE BANK OF INDIA   INSOLVENCY  

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