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SC Questions Govt. for its Mandate on Framing Uniform Civil Code for all Religions - (13 Oct 2015)

SC while hearing petition challenging legal provision that compels Christian couples to wait for at least 2 years for divorce, whereas this period is 1 year for other religions, has asked Govt. about its mandate on framing Uniform Civil Code so that unvarying standards are ushered.

Tags : SC   UNIFORM CIVIL CODE  

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