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Supreme Court: Not Satisfied with CBI's SIT Probe in Manipur Encounter Case - (13 Feb 2018)

Supreme Court has said that it is "not satisfied" with the progress made by the CBI's Special Investigation Team (SIT), which is probing alleged extra-judicial killings and fake encounters by the Indian Army, the Assam Rifles, and the police in Manipur.

Tags : SUPREME COURT   MANIPUR ENCOUNTER  

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