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Bombay HC Directs Govt. to Act Against Noise Offenders and Illegal Pandals - (13 Oct 2015)

Bombay High Court has ordered Maharashtra Government and civic authorities to take actions on illegal pandals, noise offenders and asked authorities to maintain "strict vigil" during the Navratri and Diwali festivals in October and November.

Tags : BOMBAY HIGH COURT   MAHARASHTRA GOVERNMENT  

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