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MP High Court Dismisses Plea Seeking Cancellation of Second ODI Between India and South Africa - (13 Oct 2015)

Madhya Pradesh High Court has denied to stay second ODI between India and South Africa that is to be held on October 14 and dismissed a PIL that sought cancellation of the match citing "irregularities" in ticket sales.

Tags : MADHYA PRADESH HIGH COURT   SECOND ODI BETWEEN INDIA AND SOUTH AFRICA  

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