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Madras High Court Allows Veerappan's Wife to Conduct Ritual - (13 Oct 2015)

Madras High Court has allowed widow of sandalwood smuggler Veerappan to conduct 'Annadanam' (feeding the poor) on his 11th death anniversary but made it clear that only the ritual and no other activity can be performed.

Tags : MADRAS HIGH COURT   VEERAPPAN'  

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