GST: ‘Way Bill’ Mandatory for Intra-State Movement of Goods in Telangana - (12 Feb 2018)
State Government of Telangana has notified the document known as “Way Bill” which should be issued by the registered person for intra-State movement of goods from 10th February 2018 for transporting goods above the value of Rs. 50,000.
Tags : GOODS AND SERVICES TAX
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