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Allahabad High Court Orders Demolition of Real Estate Projects in Greater Noida - (13 Oct 2015)

Allahabad High Court has ordered demolition of a number of real estate projects launched by major builders including Supertech, Amrapali and Jagat Taran in Greater Noida, as construction on land in Patwari village, said to be belonging to a cemetery.

Tags : ALLAHABAD HIGH COURT   REAL ESTATE PROJECT   GREATER NOIDA  

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