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Aarushi Case: Judge Who Convicted Talwars Moves SC Against His Criticism by HC - (09 Feb 2018)

Special CBI judge Shyam Lal, now retired, alleged that the high court while acquitting the Talwars in the case on October 12, 2017, made "disparaging remarks" and "unwarranted comments" and sought their expunction.

Tags : COURT   SC   HIGH COURT  

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