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No Curtailment in Demand for Funds Under MGNREGA: Govt to Supreme Court - (08 Feb 2018)

Attorney General (AG) KK Venugopal told a bench comprising justices Madan B Lokur and N V Ramana that there were no instances where the Centre has either capped number of days of employment under the Act or not released funds to the states.

Tags : SUPREME COURT  

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