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Supreme Court Says It Will Treat Ram Janmabhoomi-Babri Masjid Case as ‘Pure Land Dispute’ - (08 Feb 2018)

A special bench headed by Chief Justice Dipak Misra said that it would hear the appeals on March 14 and clarified that it never intended to hear the Babri Masjid-Ram Janmabhoomi dispute on a "day-to-day basis".

Tags : COURT   SUPREME COURT  

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