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Ayodhya Case LIVE: Documentation Incomplete, Supreme Court Adjourns Title Dispute Hearing Till March 14 - (08 Feb 2018)

The Supreme Court has adjourned the politically-sensitive Ram Janmabhoomi-Babri Masjid title dispute case to March 14 since documentation and translations are yet to be complete. The bench, comprising Chief Justice Dipak Misra, Justice Ashok Bhushan and Justice S. Abdul Nazeer, however, made it clear that it would first hear the petitioners in the case and then intervenors like Subramanian Swamy and Shyam Benegal.

Tags : COURT   SUPREME COURT  

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