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Ayodhya Case LIVE: SC Resumes Hearing; Sri Sri Ravi Shankar's Aide Presents 'Compromise Formula' to AIMPLB - (08 Feb 2018)

The Supreme Court has resumed hearing in the politically-sensitive Ram Janmabhoomi-Babri Masjid title dispute case. The cross petitions up for hearing challenge the 2010 Allahabad High Court verdict that had divided the disputed site between the Nirmohi Akhara, Lord Ram deity and the Sunni Waqf Board.

Tags : COURT   SC   HIGH COURT   SUPREME COURT  

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