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Ayodhya Case LIVE: Supreme Court to Resume Babri Masjid-Ram Janmabhoomi Hearing at 2pm - (08 Feb 2018)

The Supreme Court will resume hearing in the politically-sensitive Ram Janmabhoomi-Babri Masjid title dispute case at 2pm. The cross petitions to be heard challenge the 2010 Allahabad High Court verdict that had divided the disputed site between the Nirmohi Akhara, Lord Ram deity and the Sunni Waqf Board.

Tags : COURT   HIGH COURT   SUPREME COURT  

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