Submit Your Taj Mahal Plan in Four Weeks, Supreme Court Tells Yogi Adityanath Govt - (08 Feb 2018)
The apex court also directed the state government to explain why there was a sudden flurry of activities in and around the Taj Mahal and the Taj Trapezium Zone (TTZ) and why leather industries and hotels were coming up there.
Tags : COURT SUPREME COURT
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