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End Rape & Murder Trial of Constable in 3 Months: Madras High Court - (08 Feb 2018)

Madras High Court has directed the District Sessions and Mahila Court in Tiruppur, to complete the trial and dispose of the rape and murder of a woman constable case, which was pending for over 6 years, within three months.

Tags : BOMBAY HIGH COURT   TRIAL  

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