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Ayodhya Case: Supreme Court to Resume Hearing in Ram Janmabhoomi-Babri Masjid Title Dispute - (08 Feb 2018)

The cross petitions challenge the 2010 Allahabad High Court verdict that had divided the disputed site between the Nirmohi Akhara, Lord Ram deity and the Sunni Waqf Board.

Tags : COURT   HIGH COURT   SUPREME COURT  

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