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RBI LIVE: Sensex Sees 69-Point Dip as Monetary Policy Committee Votes 5-1 to Keep Repo Rate at 6% - (07 Feb 2018)

Market benchmark BSE Sensex was trading lower by about 69 points at 34,127.31 in late afternoon trade after the RBI kept its key policy rate unchanged and lowered economic growth projection for 2017-18.

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