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Bombay High Court Stays I-T Notices to SRK, Juhi - (07 Feb 2018)

Bombay High Court has stayed the showcause notices issued to actors Shahrukh Khan and Juhi Chawla by the I-T department over alleged undervaluation of shares.

Tags : BOMBAY HIGH COURT   SHAHRUKH KHAN   JUHI CHAWLA  

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