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Delhi High Court to SSB: State Reasons for Deducting Salary of Jawan - (07 Feb 2018)

Delhi High Court has directed the Additional Director-General (ADG) of Sashastra Seema Bal (SSB) to file an affidavit stating the rules as per which 85 per cent of the salary of a jawan was illegally deducted.

Tags : DELHI HIGH COURT   SASHASTRA SEEMA BAL  

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