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Productivity Linked Bonus for Railway Employees - (07 Oct 2015)

MANU/PIBU/1336/2015

Service

The Cabinet approved Production Linked Bonus (PLB) for Railway Employees. As in previous years, 78 days’ wages will be paid considering the good finances of the railways, in hopes of motivating employees. Financial implication of the PLB is estimated to be Rs. 1030.02 crores; about 12.58 lakh non-gazetted railway employees are expected to benefit from the scheme.

Tags : RAILWAY   PRODUCTION   BONUS   EMPLOYEES  

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