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Kulbhushan Jadhav Now Faces Charges of Terrorism and Sabotage in Pakistan: Report - (06 Feb 2018)

Jadhav, 47, was sentenced to death by the military court in April last year. Pakistan claims that its security forces arrested Jadhav from its Balochistan province on March 3, 2016, after he reportedly entered from Iran. India denies all charges.

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