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Supreme Court to Set up Fresh Constitution Bench to Examine Aspects of Citizenship of Immigrants in Assam - (06 Feb 2018)

A five-judge bench of the apex court in April last year had said it would deal with 13 questions related to the constitutional validity of section 6A of the Act, which were referred to it for consideration by a two-judge bench in December 2014.

Tags : COURT   SUPREME COURT  

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