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Madras High Court Upholds Validity of New Rules for Bar Council Polls - (06 Feb 2018)

Madras High Court has upheld validity of new eligibility conditions imposed by a special committee, chaired by Advocate General Vijay Narayan, for lawyers to contest in ensuing elections to Bar Council of Tamil Nadu and Puducherry.

Tags : MADRAS HIGH COURT   BAR COUNCIL  

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