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Cadre review and formation of the 'Indian Skill Development Service' - (07 Oct 2015)

MANU/PIBU/1332/2015

Administrative

The Cabinet, chaired by Prime Minister Modi, approved the formation of a Group ‘A’ service of the technical cadre of the Ministry of Skill Development & Entrepreneurship. Previously the Directorate General of Employment & Training, the new service will be called Indian Skill Development Service.

Tags : SKILL   DEVELOPMENT   MINISTRY   CADRE  

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