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Delhi Sealing: Supreme Court Pulls Up DDA Over Tweaks to Master Plan - (06 Feb 2018)

Supreme Court has questioned a proposal by the Delhi Development Authority (DDA) to bring changes to the Master Plan of Delhi 2021 to protect traders from the ongoing sealing drive in the Capital, and has slammed the authority for refusing to learn from past tragedies.

Tags : SUPREME COURT   DELHI DEVELOPMENT AUTHORITY  

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