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Supreme Court to Delhi's Hotel Leela: Pay Rs. 258 Crore to AAI - (06 Feb 2018)

Supreme Court has dismissed an appeal by Hotel Leela Venture Ltd and asked it to pay Rs. 258 crore to the Airports Authority of India (AAI) as royalty for possession of its property near Mumbai International Airport.

Tags : SUPREME COURT   HOTEL LEELA  

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