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Little Data on Vrindavan Widows Make Them Invisible in Poverty Matters: SC Panel Report - (05 Feb 2018)

In August 2017, when the Supreme Court formed a panel to devise a working plan to uplift the condition of the widows of Vrindavan, the division bench of Justices Madan B Lokur and Deepak Gupta stressed that the committee should suggest ways to ‘encourage’ widow remarriage.

Tags : COURT   SC   SUPREME COURT  

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