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Manupatra Webinar: Search Results and Judgment Template - (13 Oct 2015)

Registration for Manupatra's Webinar on the 13th of October, 2015 is open. Conducted from 4.00pm to 4.30pm, the session will show you how to get the most utility from your searches and search results. To register for the Webinar, please visit http://webinar.manupatra.in/. To make the most of the session, be sure to email your questions to contact@manupatra.com or call 1-800-103-3550.

Tags : WEBINAR   OCTOBER   2015   SEARCH RESULTS  

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