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Government to bring out new Performance-Based Rating of NGOs working on Environment- (Ministry of Environment and Forests) (06 Oct 2015)

MANU/PIBU/1327/2015

Environment

The Government will introduce new performance-based rating of Non-Government Organisations working in the environment field. It also released the 10th edition of the Directory of Environmental NGOs in India – 2015, listing about 2300 NGOs in all States and Union Territories.

Tags : NGO   ENVIRONMENT   RATING   DIRECTORY  

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