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Simplified Aadhaar based registration for MSME sector - (06 Oct 2015)

Constitution

The government has received nearly 800 registrations under the simplified Aadhaar based registration system in the Micro, Small and Medium Enterprises sector. Over one lakh persons have gained employment as a result. The Udyog Aadhaar Memorandum was aimed at simplifying forms to ease registration and encourage businesses.

Tags : AADHAAR   EASE OF REGISTRATION   BUSINESS  

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