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Delhi High Court: McDonald's Plea Against NCLT Show Cause Premature - (02 Feb 2018)

Delhi High Court has said that a plea by McDonald's against a show cause notice issued to the fast-food major by the National Company Law Tribunal on a contempt plea filed by its estranged Indian partner Vikram Bakshi was "premature" and reflected "some paranoia".

Tags : DELHI HIGH COURT   MCDONALD   NCLT  

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