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Allahabad High Court Upholds Quashing Of Order Against Yogi Adityanath In 2007 Case - (02 Feb 2018)

Allahabad High Court has upheld the quashing of a Gorakhpur magistrate's order that took cognizance of a charge sheet against UP Chief Minister Yogi Adityanath in connection with a 2007 riot case in Gorakhpur.

Tags : ALLAHABAD HIGH COURT   YOGI ADITYANATH  

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