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Roster Made Public for Supreme Court Judges, CJI to Hear All New PILs - (01 Feb 2018)

The new roster system, which will begin from February 5, apparently aims at dispelling notions about the CJI "selectively" allocating cases to bench of "preference" – as alleged by the four most senior judges in an unprecedented press conference on January 12.

Tags : COURT   SUPREME COURT  

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