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Budget 2018: Govt. Proposes Standard Deduction of Rs. 40,000 for Salaried Employees - (01 Feb 2018)

Government has proposed standard deduction of Rs 40,000 for salaried employees in lieu of transport and medical expenses.

Tags : MANUPATRA   BUDGET   UNION BUDGET   BUDGET 2018   MODI GOVERNMENT   ARUN JAITLEY  

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