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Budget 2018: Govt. Proposes Exemption in Income of Rs 10,000 from Banks FD for Senior Citizens - (01 Feb 2018)

Government has proposed to increase exemption of income from interest on bank deposits to Rs 50,000 for senior citizens.

Tags : MANUPATRA   BUDGET   UNION BUDGET   BUDGET 2018   MODI GOVERNMENT   ARUN JAITLEY  

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